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Devta Din vs State Of U.P.Through Director Of ...
2017 Latest Caselaw 2880 ALL

Citation : 2017 Latest Caselaw 2880 ALL
Judgement Date : 1 August, 2017

Allahabad High Court
Devta Din vs State Of U.P.Through Director Of ... on 1 August, 2017
Bench: Vivek Chaudhary



HIGH COURT OF JUDICATURE AT ALLAHABAD, LUCKNOW BENCH
 
 

?Court No. - 19
 

 
Case :- SERVICE SINGLE No. - 6622 of 2000
 

 
Petitioner :- Devta Din
 
Respondent :- State Of U.P.Through Director Of Education And 3 Ors
 
Counsel for Petitioner :- S.C.Jaiswal,P.S. Bajpai,Umesh Chandra Chatuvedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Vivek Chaudhary,J.

On request of learned counsel for petitioner, the case is passed over for today.

List in next cause list.

Order Date :- 1.8.2017

psd

(Vivek Chaudhary,J.)

 

 

 
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