Ram Babu Mali And Another vs State Of U.P. And 3 Others
2017 Latest Caselaw 2877 ALL

Citation : 2017 Latest Caselaw 2877 ALL
Judgement Date : 1 August, 2017

Allahabad High Court

Ram Babu Mali And Another vs State Of U.P. And 3 Others on 1 August, 2017

Bench: Tarun Agarwala, Ashok Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 29
 

 
Case :- WRIT - C No. - 33449 of 2017
 

 
Petitioner :- Ram Babu Mali And Another
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Kartikeya Saran,Anand Bhaskar Srivastava
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Tarun Agarwala,J.

Hon'ble Ashok Kumar,J.

Petitioners contend that they were owners of House No. 458/530A, Malviya Nagar, Allahabad and they were residing in the said premises till 05.03.2017, on which date, the police has forcibly evicted them.

The learned Standing Counsel will take instruction and intimate the court as to under which provision the police has evicted the petitioners from their valid possession.

List this matter on 09.08.2017.

Let a counter affidavit be filed by Station House Officer-respondent no. 4 by then.

Order Date :- 1.8.2017

(Ashok Kumar, J.) (Tarun Agarwala, J.)

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Ram Babu Mali And Another vs State Of U.P. And 3 Others
2017 Latest Caselaw 2877 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Ram Babu Mali And Another vs State Of U.P. And 3 Others2017 Latest Caselaw 2877 ALL

LatestLaws Partner Event : Smt. Nirmala Devi Bam Memorial International Moot Court Competition

Ram Babu Mali And Another vs State Of U.P. And 3 Others
2017 Latest Caselaw 2877 ALL