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C/M Bara Intermediate College And ... vs Aslam Khan And 22 Others
2017 Latest Caselaw 2858 ALL

Citation : 2017 Latest Caselaw 2858 ALL
Judgement Date : 1 August, 2017

Allahabad High Court
C/M Bara Intermediate College And ... vs Aslam Khan And 22 Others on 1 August, 2017
Bench: Arun Tandon, Ritu Raj Awasthi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 10
 

 
Case :- SPECIAL APPEAL No. - 82 of 2017
 

 
Appellant :- C/M Bara Intermediate College And 2 Others
 
Respondent :- Aslam Khan And 22 Others
 
Counsel for Appellant :- Chetan Chatterjee
 
Counsel for Respondent :- C.S.C.,Arvind Srivastava,Ram Dayal Tiwari
 

 
Hon'ble Arun Tandon,J.

Hon'ble Ritu Raj Awasthi,J.

Dismissed.

For orders, see our order of date passed on the separate sheets kept in Special Appeal Defective No. 84 of 2017 (Mohd. Matloob Khan And 6 Ors. Vs. State Of U.P. And 9 Ors).

Order Date :- 1.8.2017

Akbar

 

 

 
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