Raja Ram Singh vs State Of U.P. And 5 Others
2016 Latest Caselaw 6322 ALL

Citation : 2016 Latest Caselaw 6322 ALL
Judgement Date : 30 September, 2016

Allahabad High Court

Raja Ram Singh vs State Of U.P. And 5 Others on 30 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?
 
Court No. - 58
 

 
Case :- WRIT - A No. - 14922 of 2016
 
Petitioner :- Raja Ram Singh
 
Respondent :- State Of U.P. And 5 Others
 
Counsel for Petitioner :- Dilip Kumar Upadhyay
 
Counsel for Respondent :- C.S.C.,Q.H. Siddiqui
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

It is stated that the counter affidavit on behalf of respondent nos. 3 and 4 has been filed.

Sri Q.H. Siddiqui has accepted notice on behalf of respondent nos. 2 to 6.

List this case on 08.11.2016.

Order Date :- 30.9.2016

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