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B.P. Ram vs Union Of India And 3 Others
2016 Latest Caselaw 6307 ALL

Citation : 2016 Latest Caselaw 6307 ALL
Judgement Date : 30 September, 2016

Allahabad High Court
B.P. Ram vs Union Of India And 3 Others on 30 September, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 58
 

 
Case :- WRIT - A No. - 30708 of 2016
 

 
Petitioner :- B.P. Ram
 
Respondent :- Union Of India And 3 Others
 
Counsel for Petitioner :- Sushil Kumar Mishra,Ashish Jaiswal
 
Counsel for Respondent :- A.S.G.I.,Anant Kumar Tiwari,Praveen Kumar,S.C.,Santosh Kumar Mishra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the respondent states that the counter affidavit has been filed on 24.-8.2016, which is not on record.

Office is directed to trace out the said affidavit and place it on record.

List in the next cause list.

Order Date :- 30.9.2016

AU

 

 

 
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