The Oriental Insurance Company ... vs Km. Rashmi Singh (Minor) And ...
2016 Latest Caselaw 6305 ALL

Citation : 2016 Latest Caselaw 6305 ALL
Judgement Date : 30 September, 2016

Allahabad High Court

The Oriental Insurance Company ... vs Km. Rashmi Singh (Minor) And ... on 30 September, 2016

Bench: Anjani Kumar Mishra




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 5
 

 
Case :- FIRST APPEAL FROM ORDER No. - 2942 of 2016
 

 
Appellant :- The Oriental Insurance Company Limited
 
Respondent :- Km. Rashmi Singh (Minor) And Another
 
Counsel for Appellant :- Ajay Singh
 

 
Hon'ble Anjani Kumar Mishra,J.

Put up on 03.10.2016.

Learned counsel for the appellant shall produce relevant case law in support of his contention.

Order Date :- 30.9.2016

Priyanka

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