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Shree Prakash vs Director, Samaj Kalyan Vibhag, ...
2016 Latest Caselaw 6291 ALL

Citation : 2016 Latest Caselaw 6291 ALL
Judgement Date : 29 September, 2016

Allahabad High Court
Shree Prakash vs Director, Samaj Kalyan Vibhag, ... on 29 September, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 32950 of 1997
 

 
Petitioner :- Shree Prakash
 
Respondent :- Director, Samaj Kalyan Vibhag, Lko. & Others
 
Counsel for Petitioner :- Deo Prakash Singh,D.P. Rajbhar,R.S. Yadav
 
Counsel for Respondent :- C.S.C.,B.P.Singh,Radhey Shyam Yadav
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, the matter is passed over.

List this case in the next cause list.

Order Date :- 29.9.2016

AU

 

 

 
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