Satya Prakash Sharma vs State Of U.P.& Others
2016 Latest Caselaw 6278 ALL

Citation : 2016 Latest Caselaw 6278 ALL
Judgement Date : 29 September, 2016

Allahabad High Court

Satya Prakash Sharma vs State Of U.P.& Others on 29 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 13744 of 2000
 

 
Petitioner :- Satya Prakash Sharma
 
Respondent :- State Of U.P.& Others
 
Counsel for Petitioner :- Ashwani Mishra
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner prays for and is granted four weeks and no more time to file rejoinder affidavit.

List immediately after expiry of the said period.

Order Date :- 29.9.2016

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