Pradeep Kumar Singh vs Chairman And Another
2016 Latest Caselaw 6273 ALL

Citation : 2016 Latest Caselaw 6273 ALL
Judgement Date : 29 September, 2016

Allahabad High Court

Pradeep Kumar Singh vs Chairman And Another on 29 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 30397 of 1998
 

 
Petitioner :- Pradeep Kumar Singh
 
Respondent :- Chairman And Another
 
Counsel for Petitioner :- R.K. Ojha
 
Counsel for Respondent :- C.S.C.,K.S. Singh,V.B. Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, matter is passed over.

List again.

Order Date :- 29.9.2016

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