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Prabhakar Verma vs State Of U.P. And Others
2016 Latest Caselaw 6270 ALL

Citation : 2016 Latest Caselaw 6270 ALL
Judgement Date : 29 September, 2016

Allahabad High Court
Prabhakar Verma vs State Of U.P. And Others on 29 September, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 30338 of 1998
 

 
Petitioner :- Prabhakar Verma
 
Respondent :- State Of U.P. And Others
 
Counsel for Petitioner :- B.D. Upadhyay,S.K. Shukla
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel is granted further two weeks time to file supplementary counter affidavit.

List immediately after expiry of the aforesaid period.

Order Date :- 29.9.2016

AU

 

 

 
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