Sandeep And Anr. vs State Of U.P. And 4 Ors.
2016 Latest Caselaw 6269 ALL

Citation : 2016 Latest Caselaw 6269 ALL
Judgement Date : 29 September, 2016

Allahabad High Court

Sandeep And Anr. vs State Of U.P. And 4 Ors. on 29 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 43671 of 2016
 

 
Petitioner :- Sandeep And Anr.
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Jamal Ahmad Khan
 
Counsel for Respondent :- C.S.C.,Lal Sahab Yadav
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the respondent prays for and is granted two weeks further time to file counter affidavit. Rejoinder affidavit, if any, may be filed within a week thereafter.

List this case on 19.10.2016. The matter shall not be treated a peremptorily case.

Order Date :- 29.9.2016

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