Navendra Singh vs State Of U.P. And 2 Ors.
2016 Latest Caselaw 6265 ALL

Citation : 2016 Latest Caselaw 6265 ALL
Judgement Date : 29 September, 2016

Allahabad High Court

Navendra Singh vs State Of U.P. And 2 Ors. on 29 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 43706 of 2016
 

 
Petitioner :- Navendra Singh
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Manoj Kumar Singh
 
Counsel for Respondent :- C.S.C.,Vijay Kumar Dixit
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Counter affidavit is taken on record.

Learned counsel for the petitioner prays for and is granted a week's time to file rejoinder affidavit.

List this case in the next cause list.

Order Date :- 29.9.2016

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