Kallu Kanchhi vs State Of U.P.
2016 Latest Caselaw 6255 ALL

Citation : 2016 Latest Caselaw 6255 ALL
Judgement Date : 28 September, 2016

Allahabad High Court

Kallu Kanchhi vs State Of U.P. on 28 September, 2016

Bench: Harsh Kumar




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 53
 

 
Case :- CRIMINAL APPEAL No. - 4168 of 2005
 

 
Appellant :- Kallu Kanchhi
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Brij Raj Singh,Kaushelenra Kr. Yadav
 
Counsel for Respondent :- Govt. Advocate
 

 
Hon'ble Harsh Kumar,J.

Allowed.

For order, see order of date passed in connected Criminal Appeal No.4840 of 2005.

Order Date :- 28.9.2016

Kpy

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