Manveer Singh vs State Of U.P. And 3 Others
2016 Latest Caselaw 6249 ALL

Citation : 2016 Latest Caselaw 6249 ALL
Judgement Date : 28 September, 2016

Allahabad High Court

Manveer Singh vs State Of U.P. And 3 Others on 28 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 471 of 2016
 

 
Petitioner :- Manveer Singh
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Awadh Sharma
 
Counsel for Respondent :- C.S.C.,Sanjai Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner is granted two weeks further time to file rejoinder affidavit.

List after expiry of the said period.

Order Date :- 28.9.2016

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