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M.A. Siddiqui vs Food Corporation Of India And 4 ...
2016 Latest Caselaw 6248 ALL

Citation : 2016 Latest Caselaw 6248 ALL
Judgement Date : 28 September, 2016

Allahabad High Court
M.A. Siddiqui vs Food Corporation Of India And 4 ... on 28 September, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 18208 of 2016
 

 
Petitioner :- M.A. Siddiqui
 
Respondent :- Food Corporation Of India And 4 Others
 
Counsel for Petitioner :- Prasant Kumar Mishra
 
Counsel for Respondent :- Raj Kumar Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, two weeks time is granted to file rejoinder affidavit.

List after expiry of the said period.

Order Date :- 28.9.2016

AU

 

 

 
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