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Atul vs Nagar Palika, Vrindavan, Mathura ...
2016 Latest Caselaw 6247 ALL

Citation : 2016 Latest Caselaw 6247 ALL
Judgement Date : 28 September, 2016

Allahabad High Court
Atul vs Nagar Palika, Vrindavan, Mathura ... on 28 September, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 25845 of 2016
 

 
Petitioner :- Atul
 
Respondent :- Nagar Palika, Vrindavan, Mathura And 2 Others
 
Counsel for Petitioner :- S.S. Sharma,Amitabh
 
Counsel for Respondent :- Manish Goyal,Mohan Srivastav,S.C.,Vashishtha Tiwari
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri Amitabh, learned counsel for the petitioner.

Order Date :- 28.9.2016

AU

 

 

 
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