Ajeet Kumar vs State Of U.P. And 3 Others
2016 Latest Caselaw 6246 ALL

Citation : 2016 Latest Caselaw 6246 ALL
Judgement Date : 28 September, 2016

Allahabad High Court

Ajeet Kumar vs State Of U.P. And 3 Others on 28 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 23754 of 2016
 

 
Petitioner :- Ajeet Kumar
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Gavendra Pal Singh,Rajesh Kumar
 
Counsel for Respondent :- C.S.C.,Manu Saxena
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner is granted three weeks time to file rejoinder affidavit.

List after expiry of the said period.

Order Date :- 28.9.2016

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