Smt. Roopali Mukharji vs State Of U.P. And 3 Others
2016 Latest Caselaw 6245 ALL

Citation : 2016 Latest Caselaw 6245 ALL
Judgement Date : 28 September, 2016

Allahabad High Court

Smt. Roopali Mukharji vs State Of U.P. And 3 Others on 28 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 23117 of 2016
 

 
Petitioner :- Smt. Roopali Mukharji
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Rajiv Kumar Srivastava
 
Counsel for Respondent :- C.S.C.,A K Malviya,Krishna Kumar Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri Rajiv Kumar Srivastava, learned counsel for the petitioner.

Order Date :- 28.9.2016

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