Om Prakash Gupta vs State Of U.P. And 2 Others
2016 Latest Caselaw 6244 ALL

Citation : 2016 Latest Caselaw 6244 ALL
Judgement Date : 28 September, 2016

Allahabad High Court

Om Prakash Gupta vs State Of U.P. And 2 Others on 28 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 21841 of 2016
 

 
Petitioner :- Om Prakash Gupta
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Shailesh Pandey,Prakash Chandra Dwivedi
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel states that the counter affidavit is prepared. He shall serve the copy of the same on the counsel for the petitioner within three days.

Learned counsel for the petitioner is granted three weeks time to file rejoinder affidavit.

List this case on 20.10.2016.

Order Date :- 28.9.2016

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