Rajesh Kumar Singh vs Director Of Education & Others
2016 Latest Caselaw 6240 ALL

Citation : 2016 Latest Caselaw 6240 ALL
Judgement Date : 28 September, 2016

Allahabad High Court

Rajesh Kumar Singh vs Director Of Education & Others on 28 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 47793 of 2000
 

 
Petitioner :- Rajesh Kumar Singh
 
Respondent :- Director Of Education & Others
 
Counsel for Petitioner :- Pradeep Verma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri Pradeep Verma, learned counsel for the petitioner.

Order Date :- 28.9.2016

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