Santosh Kumar And 37 Others vs Union Of India And 6 Others
2016 Latest Caselaw 6234 ALL

Citation : 2016 Latest Caselaw 6234 ALL
Judgement Date : 28 September, 2016

Allahabad High Court

Santosh Kumar And 37 Others vs Union Of India And 6 Others on 28 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 47109 of 2015
 

 
Petitioner :- Santosh Kumar And 37 Others
 
Respondent :- Union Of India And 6 Others
 
Counsel for Petitioner :- Vijay Tripathi,Chandan Sharma,Jitendra Kumar
 
Counsel for Respondent :- A.S.G.I.,A.K. Ojha,S.K. Kakkar,Satish Chaturvedi,Sumit Kakkar
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, three weeks time is granted to file rejoinder affidavit.

List after expiry of the said period.

Interim order dated 5.11.2015 is extended till the next date of listing.

Order Date :- 28.9.2016

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