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Man Singh Yadav vs State Of U.P. And 2 Others
2016 Latest Caselaw 6232 ALL

Citation : 2016 Latest Caselaw 6232 ALL
Judgement Date : 28 September, 2016

Allahabad High Court
Man Singh Yadav vs State Of U.P. And 2 Others on 28 September, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 7505 of 2016
 

 
Petitioner :- Man Singh Yadav
 
Respondent :- State Of U.P. And 2 Others
 
Counsel for Petitioner :- Hari Nath Tripathi
 
Counsel for Respondent :- C.S.C.,Sushil Kumar Rao
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the adjournment slip of Sri Sushil Kumar Rao, learned counsel for the respondent.

Order Date :- 28.9.2016

AU

 

 

 
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