Mahendra Kumar vs State Of U.P.& Others
2016 Latest Caselaw 6231 ALL

Citation : 2016 Latest Caselaw 6231 ALL
Judgement Date : 28 September, 2016

Allahabad High Court

Mahendra Kumar vs State Of U.P.& Others on 28 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 9999 of 2000
 

 
Petitioner :- Mahendra Kumar
 
Respondent :- State Of U.P.& Others
 
Counsel for Petitioner :- Saumitra Singh
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, the matter is passed over.

Order Date :- 28.9.2016

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