Sata Nand Yadav vs State Of U.P. And Another
2016 Latest Caselaw 6226 ALL

Citation : 2016 Latest Caselaw 6226 ALL
Judgement Date : 28 September, 2016

Allahabad High Court

Sata Nand Yadav vs State Of U.P. And Another on 28 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 24512 of 2016
 

 
Petitioner :- Sata Nand Yadav
 
Respondent :- State Of U.P. And Another
 
Counsel for Petitioner :- Ashutosh Tripathi
 
Counsel for Respondent :- C.S.C.,Mohit Singh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Parties have exchanged their affidavits.

A request has been made on behalf of learned counsel for the respondent to pass over the matter.

List this case on 19.10.2016 before appropriate bench.

Order Date :- 28.9.2016

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