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Renu Pathak vs State Of U.P. And 3 Others
2016 Latest Caselaw 6223 ALL

Citation : 2016 Latest Caselaw 6223 ALL
Judgement Date : 28 September, 2016

Allahabad High Court
Renu Pathak vs State Of U.P. And 3 Others on 28 September, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 26662 of 2016
 

 
Petitioner :- Renu Pathak
 
Respondent :- State Of U.P. And 3 Others
 
Counsel for Petitioner :- Ramesh Rai
 
Counsel for Respondent :- C.S.C.,Abhijeet Mukherji,Sujeet Kumar Rai
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

List is revised.

Learned counsel for the petitioner is not present.

Learned counsel for the respondent states that he has already filed the counter affidavit.

Two weeks time is granted to the learned counsel for the petitioner to file rejoinder affidavit.

List after Dussehra vacation.

Order Date :- 28.9.2016

AU

 

 

 
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