Gurendra Singh And 8 Ors vs State Of U.P. And 3 Ors
2016 Latest Caselaw 6222 ALL

Citation : 2016 Latest Caselaw 6222 ALL
Judgement Date : 28 September, 2016

Allahabad High Court

Gurendra Singh And 8 Ors vs State Of U.P. And 3 Ors on 28 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 11394 of 2016
 

 
Petitioner :- Gurendra Singh And 8 Ors
 
Respondent :- State Of U.P. And 3 Ors
 
Counsel for Petitioner :- Anuradha Sundaram,Rashmi Tripathi
 
Counsel for Respondent :- C.S.C.,Rahul Agrawal,Sunil Kumar Misra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the respondent is granted six weeks further time to file counter affidavit.

List immediately after expiry of the said period.

Learned counsel for the petitioner shall inform the learned counsel for the respondent about this order, in writing, within three days.

Order Date :- 28.9.2016

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