Smt.Anup Devi & Others vs State Of U.P. & Another
2016 Latest Caselaw 6201 ALL

Citation : 2016 Latest Caselaw 6201 ALL
Judgement Date : 27 September, 2016

Allahabad High Court

Smt.Anup Devi & Others vs State Of U.P. & Another on 27 September, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 6648 of 1999
 

 
Applicant :- Smt.Anup Devi & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- Vinay Saran,Jag Narayan
 
Counsel for Opposite Party :- Govt.Advocate,Sanjeev Kumar Mishra
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of the learned counsel for the opposite party no.2, let the matter be listed after three weeks. j

Order Date :- 27.9.2016

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