Mukh Ram Maurya vs Asstt. Regional Manager Upsrtc & ...
2016 Latest Caselaw 6176 ALL

Citation : 2016 Latest Caselaw 6176 ALL
Judgement Date : 26 September, 2016

Allahabad High Court

Mukh Ram Maurya vs Asstt. Regional Manager Upsrtc & ... on 26 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 12545 of 1997
 

 
Petitioner :- Mukh Ram Maurya
 
Respondent :- Asstt. Regional Manager Upsrtc & Others
 
Counsel for Petitioner :- R.M. Singh
 
Counsel for Respondent :- L.D. Rajbhar
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the petitioner unfortunately passed away.

Office is directed to issue notice to the petitioner for taking appropriate steps.

Order Date :- 26.9.2016

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