Citation : 2016 Latest Caselaw 6168 ALL
Judgement Date : 26 September, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 43 Case :- APPLICATION U/S 482 No. - 28951 of 2016 Applicant :- Manish Kumar Opposite Party :- State Of U.P. And 11 Others Counsel for Applicant :- Shiva Kant Srivastava Counsel for Opposite Party :- G.A. Hon'ble Pratyush Kumar,J.
As prayed, put up on 4.10.2016, as fresh, before appropriate Bench.
However, this matter shall not be treated as tied up/part heard to this Bench.
Order Date :- 26.9.2016
G.S
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