Jogjit vs Uttar Pradesh Forest Corporation ...
2016 Latest Caselaw 6167 ALL

Citation : 2016 Latest Caselaw 6167 ALL
Judgement Date : 26 September, 2016

Allahabad High Court

Jogjit vs Uttar Pradesh Forest Corporation ... on 26 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 27903 of 2016
 

 
Petitioner :- Jogjit
 
Respondent :- Uttar Pradesh Forest Corporation And 4 Others
 
Counsel for Petitioner :- R.L. Varma,Chandra Bhushan Verma
 
Counsel for Respondent :- Shubhranshu Shekhar
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri R.L. Varma, learned counsel for the petitioner.

Order Date :- 26.9.2016

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