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Ram Prakash Sharma Sub Inspector vs State Of U.P. And Another
2016 Latest Caselaw 6148 ALL

Citation : 2016 Latest Caselaw 6148 ALL
Judgement Date : 23 September, 2016

Allahabad High Court
Ram Prakash Sharma Sub Inspector vs State Of U.P. And Another on 23 September, 2016
Bench: Naheed Ara Moonis



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 25463 of 2016
 

 
Applicant :- Ram Prakash Sharma Sub Inspector
 
Opposite Party :- State Of U.P. And Another
 
Counsel for Applicant :- Chandrakesh Mishra,Daya Shankar Mishra,Vikrant Neeraj
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

At the request of the learned counsel for the applicant, let the matter be listed 3.10.2016.

Order Date :- 23.9.2016

RU

 

 

 
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