Anil Kumar Srivastava vs Assistant General Manager, Alld. ...
2016 Latest Caselaw 6138 ALL

Citation : 2016 Latest Caselaw 6138 ALL
Judgement Date : 23 September, 2016

Allahabad High Court

Anil Kumar Srivastava vs Assistant General Manager, Alld. ... on 23 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 16459 of 1999
 

 
Petitioner :- Anil Kumar Srivastava
 
Respondent :- Assistant General Manager, Alld. Bank, Kanpur & Others
 
Counsel for Petitioner :- W.H. Khan,A.K.Srivastava,J.H. Khan,Punit Kumar Gupta
 
Counsel for Respondent :- S.C.,Prakash Mishra,Rakesh Mishra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the respondent states that in spite of the information sent to the Bank, he has not received in instruction. Accordingly, he wants to be withdrawn from the case.

Issue notice to the respondent no.1 to engage some other counsel and produce the record has directed by this Court in its orders dated 06.01.2016 and 26.04.2016. Office shall also fix a date in the notice.

It is made clear that if the Bank fails to produce the record by the next date, the writ petition shall be heard on the basis of the material available on record.

Order Date :- 23.9.2016