Smt. Usha Pandey vs State Of U.P.& Others
2016 Latest Caselaw 6137 ALL

Citation : 2016 Latest Caselaw 6137 ALL
Judgement Date : 23 September, 2016

Allahabad High Court

Smt. Usha Pandey vs State Of U.P.& Others on 23 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 12890 of 2000
 

 
Petitioner :- Smt. Usha Pandey
 
Respondent :- State Of U.P.& Others
 
Counsel for Petitioner :- S.S. Chauhan
 
Counsel for Respondent :- C.S.C.,G.D.Mishra,G.P. Mishra,Madhur Prakash,Sanjai Kumar
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri S.S. Chauhan, learned counsel for the petitioner.

Order Date :- 23.9.2016

Download the LatestLaws.com Mobile App