Rajesh Dwivedi vs State Of U.P. And 3 Ors.
2016 Latest Caselaw 6129 ALL

Citation : 2016 Latest Caselaw 6129 ALL
Judgement Date : 23 September, 2016

Allahabad High Court

Rajesh Dwivedi vs State Of U.P. And 3 Ors. on 23 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 36265 of 2016
 

 
Petitioner :- Rajesh Dwivedi
 
Respondent :- State Of U.P. And 3 Ors.
 
Counsel for Petitioner :- Shantanu Khare,Sri Ashok Khare
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for the respondent is granted four weeks time to file counter affidavit.

List immediately after expiry of the said period.

Order Date :- 23.9.2016

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