Vishal vs State Of U.P. And 2 Ors.
2016 Latest Caselaw 6127 ALL

Citation : 2016 Latest Caselaw 6127 ALL
Judgement Date : 23 September, 2016

Allahabad High Court

Vishal vs State Of U.P. And 2 Ors. on 23 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 35974 of 2016
 

 
Petitioner :- Vishal
 
Respondent :- State Of U.P. And 2 Ors.
 
Counsel for Petitioner :- Sharad Kumar Pandey
 
Counsel for Respondent :- C.S.C.,C.K.Parekh
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri C.K. Parekh, learned counsel for the respondent has stated that he has now received the record. He prays for and is granted ten days and no more time to file counter affidavit.

List this case on 19.10.2016.

Order Date :- 23.9.2016

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