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Suraj Singh vs D.M., Auraiya And Another
2016 Latest Caselaw 6114 ALL

Citation : 2016 Latest Caselaw 6114 ALL
Judgement Date : 22 September, 2016

Allahabad High Court
Suraj Singh vs D.M., Auraiya And Another on 22 September, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 8108 of 2000
 

 
Petitioner :- Suraj Singh
 
Respondent :- D.M., Auraiya And Another
 
Counsel for Petitioner :- Ramendra Asthana
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, two weeks time is granted to file rejoinder affidavit.

List thereafter.

Order Date :- 22.9.2016

AU

 

 

 
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