Ram Milan Singh & Others vs State Of U.P.& Others
2016 Latest Caselaw 6113 ALL

Citation : 2016 Latest Caselaw 6113 ALL
Judgement Date : 22 September, 2016

Allahabad High Court

Ram Milan Singh & Others vs State Of U.P.& Others on 22 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 9302 of 2000
 

 
Petitioner :- Ram Milan Singh & Others
 
Respondent :- State Of U.P.& Others
 
Counsel for Petitioner :- K.K. Singh,G.K.Singh,S.B.K.Srivastava,V.K.Singh
 
Counsel for Respondent :- C.S.C.,B.L.Yadav
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of Sri B.L. Yadav, learned counsel for the petitioners.

Order Date :- 22.9.2016

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