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Smt. Anita Patel vs State Of U.P. And 4 Ors.
2016 Latest Caselaw 6105 ALL

Citation : 2016 Latest Caselaw 6105 ALL
Judgement Date : 22 September, 2016

Allahabad High Court
Smt. Anita Patel vs State Of U.P. And 4 Ors. on 22 September, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 45171 of 2016
 

 
Petitioner :- Smt. Anita Patel
 
Respondent :- State Of U.P. And 4 Ors.
 
Counsel for Petitioner :- Panchu Ram Maurya,Shashank Maurya
 
Counsel for Respondent :- C.S.C.,Ganesh Datt Mishra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned Standing Counsel has accepted notice on behalf of respondent nos. 1 and 3 while Sri G.D. Mishra has accepted notice on behalf of respondent nos. 2, 4 and 5.

As prayed by them, six weeks time is granted to file counter affidavit. Rejoinder affidavit, if any, may be filed with a week thereafter.

List this case on 29.11.2016.

Order Date :- 22.9.2016

AU

 

 

 
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