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Nilesh Kumar Singh vs Dr Vinod Kumar Rai And Another
2016 Latest Caselaw 6101 ALL

Citation : 2016 Latest Caselaw 6101 ALL
Judgement Date : 22 September, 2016

Allahabad High Court
Nilesh Kumar Singh vs Dr Vinod Kumar Rai And Another on 22 September, 2016
Bench: Pankaj Naqvi



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 30
 

 
Case :- CONTEMPT APPLICATION (CIVIL) No. - 365 of 2009
 

 
Applicant :- Nilesh Kumar Singh
 
Opposite Party :- Dr Vinod Kumar Rai And Another
 
Counsel for Applicant :- Ajay Kumar Singh,Raj Kumar Khanna
 
Counsel for Opposite Party :- Sanjay Dwivedi
 

 
Hon'ble Pankaj Naqvi,J.

The contempt is of the year 2009 and is listed under the category of "final disposal" cases.

Despite notice, there is no endorsement in the cause list that the contempt survives. In all probability, the order must have been complied with, rendering this contempt as infructuous.

The contempt is dismissed as infructuous. Notice(s) discharged.

Order Date :- 22.9.2016

KU

 

 

 
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