Vinay Rai & Others vs State Of U.P. & Another
2016 Latest Caselaw 6096 ALL

Citation : 2016 Latest Caselaw 6096 ALL
Judgement Date : 22 September, 2016

Allahabad High Court

Vinay Rai & Others vs State Of U.P. & Another on 22 September, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- APPLICATION U/S 482 No. - 1378 of 1999
 

 
Applicant :- Vinay Rai & Others
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Applicant :- A.K. Awasthi,Manish Tiwari,Rajeev Chadha,V.C.Tiwari
 
Counsel for Opposite Party :- Govt. Advocate,Pankaj Dubey
 

 
Hon'ble Naheed Ara Moonis,J.

Learned A.G.A. as well as the learned counsel for the applicants are directed to comply with the order dated 24.8.2016 by the next date of listing.

Let the matter be listed after two weeks.

Order Date :- 22.9.2016

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