Gauri Shankar Tiwari vs The Divisional Director Forest ...
2016 Latest Caselaw 6068 ALL

Citation : 2016 Latest Caselaw 6068 ALL
Judgement Date : 21 September, 2016

Allahabad High Court

Gauri Shankar Tiwari vs The Divisional Director Forest ... on 21 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 16923 of 1999
 

 
Petitioner :- Gauri Shankar Tiwari
 
Respondent :- The Divisional Director Forest Department Azamgarh And Other
 
Counsel for Petitioner :- Ranjeet Asthana
 
Counsel for Respondent :- S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed, list this case in the next cause list.

Order Date :- 21.9.2016

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