Ram Prawesh Prajapati vs Chairman, U.P.P.C.L., U.P. And 4 ...
2016 Latest Caselaw 6061 ALL

Citation : 2016 Latest Caselaw 6061 ALL
Judgement Date : 21 September, 2016

Allahabad High Court

Ram Prawesh Prajapati vs Chairman, U.P.P.C.L., U.P. And 4 ... on 21 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 31076 of 2016
 

 
Petitioner :- Ram Prawesh Prajapati
 
Respondent :- Chairman, U.P.P.C.L., U.P. And 4 Others
 
Counsel for Petitioner :- Pradip Narain Singh
 
Counsel for Respondent :- Ayank Mishra,Vishal Agarwal
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Sri Vishal Agarwal, learned counsel for the respondent prays for and is granted six weeks and no more time to file counter affidavit. Sri Ayank Mishra may also file counter affidavit within the same period.

List after expiry of the aforesaid period.

Order Date :- 21.9.2016

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