Guddu Singh @ Arvind Singh vs State Of U.P. & Another
2016 Latest Caselaw 6027 ALL

Citation : 2016 Latest Caselaw 6027 ALL
Judgement Date : 20 September, 2016

Allahabad High Court

Guddu Singh @ Arvind Singh vs State Of U.P. & Another on 20 September, 2016

Bench: Naheed Ara Moonis




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 47
 

 
Case :- CRIMINAL REVISION No. - 2799 of 2016
 

 
Revisionist :- Guddu Singh @ Arvind Singh
 
Opposite Party :- State Of U.P. & Another
 
Counsel for Revisionist :- Radhey Shyam Shukla
 
Counsel for Opposite Party :- G.A.
 

 
Hon'ble Naheed Ara Moonis,J.

Let the case be put up on 23.9.2016 as unlisted.

Order Date :- 20.9.2016

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