Brijesh Kumar vs Union Of India & Others
2016 Latest Caselaw 6022 ALL

Citation : 2016 Latest Caselaw 6022 ALL
Judgement Date : 20 September, 2016

Allahabad High Court

Brijesh Kumar vs Union Of India & Others on 20 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 42833 of 2000
 

 
Petitioner :- Brijesh Kumar
 
Respondent :- Union Of India & Others
 
Counsel for Petitioner :- M.M.Khan,K.J.Khare,Krishan Ji Khare,M. Ahmad
 
Counsel for Respondent :- S.S.C.,B.N.Singh,Bajrangimisra,Rakesh Kr.Srivastava,S.C.,S.N. Srivastava
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, list this case after two weeks.

Counsel for the respondent is present.

Order Date :- 20.9.2016

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