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Ajeet Kumar @ Tinku vs State Of U.P.
2016 Latest Caselaw 6009 ALL

Citation : 2016 Latest Caselaw 6009 ALL
Judgement Date : 20 September, 2016

Allahabad High Court
Ajeet Kumar @ Tinku vs State Of U.P. on 20 September, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 

 
Case :- CRIMINAL APPEAL No. - 4008 of 2016
 

 
Appellant :- Ajeet Kumar @ Tinku
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Pankaj Bharti
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

Learned A.G.A prays for and is granted  two weeks' time to file counter affidavit. 

List on 6.10.2016.

Order Date :- 20.9.2016

G.S

 

 

 
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