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Ganeshi Prasad @ Sheru vs State Of U.P.
2016 Latest Caselaw 6007 ALL

Citation : 2016 Latest Caselaw 6007 ALL
Judgement Date : 20 September, 2016

Allahabad High Court
Ganeshi Prasad @ Sheru vs State Of U.P. on 20 September, 2016
Bench: Pratyush Kumar



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 43
 
Case :- CRIMINAL APPEAL No. - 2926 of 2016
 
Appellant :- Ganeshi Prasad @ Sheru
 
Respondent :- State Of U.P.
 
Counsel for Appellant :- Kuldeep Johri
 
Counsel for Respondent :- G.A.
 

 
Hon'ble Pratyush Kumar,J.

As prayed, the matter is passed over for the day.

List in the next cause list.

Order Date :- 20.9.2016

G.S

 

 

 
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