Citation : 2016 Latest Caselaw 6004 ALL
Judgement Date : 20 September, 2016
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 59 Case :- WRIT - A No. - 24431 of 1996 Petitioner :- Dalvir Singh Respondent :- Atma Nirbhar Sahkari Samiti Ltd. And Another Counsel for Petitioner :- Rajiv Sharma Counsel for Respondent :- S.C. Hon'ble Pradeep Kumar Singh Baghel,J.
Passed over on the illness slip of Sri Rajiv Sharma, learned counsel for the petitioner.
Order Date :- 20.9.2016
AU
Publish Your Article
Campus Ambassador
Media Partner
Campus Buzz
LatestLaws.com presents: Lexidem Offline Internship Program, 2026
LatestLaws.com presents 'Lexidem Online Internship, 2026', Apply Now!