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Principal,Sita Bharati ... vs D.I.O.S. & Others
2016 Latest Caselaw 5998 ALL

Citation : 2016 Latest Caselaw 5998 ALL
Judgement Date : 20 September, 2016

Allahabad High Court
Principal,Sita Bharati ... vs D.I.O.S. & Others on 20 September, 2016
Bench: Pradeep Kumar Baghel



HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 3854 of 1998
 

 
Petitioner :- Principal,Sita Bharati Vidyalaya Higher School Meerut
 
Respondent :- D.I.O.S. & Others
 
Counsel for Petitioner :- R.B. Singhal
 
Counsel for Respondent :- S.C.,V.K. Shukla
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Learned counsel for respondent no.4 is elevated to the bench.

Office is directed to issue notice to the respondent no. 4 to engage another counsel, returnable at an early date.

Order Date :- 20.9.2016

AU

 

 

 
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