Surendra Nath Singh Yadav vs The General Manager Kisan Sahkari ...
2016 Latest Caselaw 5993 ALL

Citation : 2016 Latest Caselaw 5993 ALL
Judgement Date : 20 September, 2016

Allahabad High Court

Surendra Nath Singh Yadav vs The General Manager Kisan Sahkari ... on 20 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 5635 of 2000
 

 
Petitioner :- Surendra Nath Singh Yadav
 
Respondent :- The General Manager Kisan Sahkari Chini Mills Ltd.
 
Counsel for Petitioner :- Shyam Narayan,B.P. Singh
 
Counsel for Respondent :- A.K. Misra
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

As prayed by the learned counsel for the petitioner, two weeks time is granted to file amendment application.

List after expiry of the said period.

Order Date :- 20.9.2016

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