Ram Milan Yadav vs State Of U.P. & Others
2016 Latest Caselaw 5990 ALL

Citation : 2016 Latest Caselaw 5990 ALL
Judgement Date : 20 September, 2016

Allahabad High Court

Ram Milan Yadav vs State Of U.P. & Others on 20 September, 2016

Bench: Pradeep Kumar Baghel




HIGH COURT OF JUDICATURE AT ALLAHABAD
 
 

?Court No. - 59
 

 
Case :- WRIT - A No. - 16995 of 1998
 

 
Petitioner :- Ram Milan Yadav
 
Respondent :- State Of U.P. & Others
 
Counsel for Petitioner :- H.K. Sharma
 
Counsel for Respondent :- C.S.C.
 

 
Hon'ble Pradeep Kumar Singh Baghel,J.

Passed over on the illness slip of H.K. Sharma, Sri learned Counsel for the petitioner.

Order Date :- 20.9.2016

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